Section 51(2) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(2)Whenever any person becomes a member of any authority, as a representative of another body, whether of the Vishwa Vidyalaya or not, he shall cease to be a member of such authority if before the expiry of his term he ceases to be a member of the body by which he was nominated, appointed or elected.
