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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in Uttar Pradesh Education Service Selection Commission Act, 2019

(4)The office of the Chairperson or the members shall be whole time and the terms and conditions of service of the Chairperson or the member, shall be such as the State Government may, by order, direct.