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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(9)(b) in Lai Autonomous District (Village Councils) Act, 2007

(b)The Secretary of the Village Council shall keep the accounts of receipt expenditures of fine and compensation, and any persons shall be at liberty to inspect the accounts.