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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(1)(a) in The Asansol Municipal Corporation Act, 1990.

(a)a [property tax] [Words substituted by W.B. Act 17 of 1995.] on lands and buildings, [* * * * *] [Clause (b) omitted by W.B. Act 17 of 1995.]