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State of Punjab - Section

Section 61 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

61. Premature increment.

- The Managing Director may for special reasons to be recorded in writing, in exceptional circumstances and subject to such general or special instructions as may be issued by the Board, grant premature increments to an employee provided that the grant of such pre-mature increments to an officer shall require approval of the Board in each case.