Supreme Court - Daily Orders
Cit 9 Mumbai vs Jyoti Plastic Works Pvt Ltd on 3 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.6 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No(s). 20611-20612/2013
(Arising out of impugned final judgment and order dated 18/03/2013
in ITA No. 240/2013 with ITA No. 426/2013 passed by the High Court
Of Bombay)
CIT 9 MUMBAI Petitioner(s)
VERSUS
JYOTI PLASTIC WORKS PVT LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 901/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 03/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
It is brought to our notice that Civil Appeal No. 1005 of 2014 arising from SLP (Civil) No. 20148 of 2012 raising the same issue has already been dismissed by this Court. Accordingly, these special leave petitions also Signature Not Verified stand dismissed.
Digitally signed by Meenakshi Kohli Date: 2015.07.04 13:30:40 IST Reason: (Nidhi Ahuja) (Suman Jain)
COURT MASTER COURT MASTER