Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in Rajasthan Fisheries Act, 1953 14. Repeal - [-----] [Omitted by Act 15 of 1964 (Published in Rajasthan Gazette Part 4A, Extraordinary dated 13-5-1964.]
