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[Cites 0, Cited by 0] [Section 334(1)] [Section 334] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 334(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)if so required by the Central Government or the State Government, the Municipality shall exercise the powers conferred upon it by this Act or any regulations relating to such street.