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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(2)If the candidate is unsuccessful or only partially successful he shall receive from the examiner an intimation in the form in Appendix G. The candidate shall retain this intimation and produce it to the examiner when he next presents himself for the examination.