Madhya Pradesh High Court
Sharad Yadav vs The State Of Madhya Pradesh on 29 January, 2018
THE HIGH COURT OF MADHYA PRADESH
CRA-3225-2013
(SHARAD YADAV Vs THE STATE OF MADHYA PRADESH)
8
Jabalpur, Dated : 29-01-2018
None for the appellant.
Shri G.S.Thakur, G.A. for the respondent/State.
Case is listed today for appearance of appellant Sharad Yadav. He is sh not present in the court. On earlier dates also he was absent.
e In the circumstances, let a bailable warrant in the sum of Rs.20,000/-
ad be issued against appellant Sharad Yadav for securing his presence before this Court on 27.03.2018.
List the case on 27.03.2018.
Pr a hy (J. P. GUPTA) ad JUDGE M of Digitally signed by HEMANT SARAF Date: 2018.01.29 17:46:37 rt HS +05'30' ou C h ig H