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Madhya Pradesh High Court

Sharad Yadav vs The State Of Madhya Pradesh on 29 January, 2018

                        THE HIGH COURT OF MADHYA PRADESH
                                   CRA-3225-2013
                               (SHARAD YADAV Vs THE STATE OF MADHYA PRADESH)


   8
   Jabalpur, Dated : 29-01-2018
  None for the appellant.

  Shri G.S.Thakur, G.A. for the respondent/State.

Case is listed today for appearance of appellant Sharad Yadav. He is sh not present in the court. On earlier dates also he was absent.

e In the circumstances, let a bailable warrant in the sum of Rs.20,000/-

ad be issued against appellant Sharad Yadav for securing his presence before this Court on 27.03.2018.

List the case on 27.03.2018.

Pr a hy (J. P. GUPTA) ad JUDGE M of Digitally signed by HEMANT SARAF Date: 2018.01.29 17:46:37 rt HS +05'30' ou C h ig H