Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(3)(iii) in New Okhla Industrial Development Area Building Regulations, 2010 (iii)Basement, if put to any use other than mentioned above, shall be included in the FAR of the building.