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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(2)(p) in Manipur Land Revenue and Land Reforms Act, 1960

(p)the manner in which the costs and expenses incidental to revenue survey or the construction, repair and maintenance of boundary marks shall be determined and appointed between persons who are liable to bear the same;