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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1) in The Rabindra Bharati Act, 1981

(1)There shall be the following Faculty Councils :-
(a)the Faculty Council for post-graduate and undergraduate studies in Fine Arts;
(b)the Faculty Council for post-graduate and undergraduate studies in Visual Arts;
(c)the Faculty Council for post-graduate studies in Arts;