Bombay High Court
M/S. Care Takers Exterior And Interiors ... vs The State Of Maharashtra And Anr on 1 April, 2026
Author: A. S. Gadkari
Bench: A. S. Gadkari
Sbw 27-wp-422-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.422 OF 2017
M/s. Care Takers Exterior And
Interiors Pvt. Ltd. ... Petitioner
V/s.
The State of Maharashtra & Anr. ... Respondents
Mr. Yogendra M. Koli i/by Mr. Mohammed H. Najmi for the Petitioner.
Smt. P.P.Shinde, APP, for the Respondent-State.
CORAM : A. S. GADKARI AND
KAMAL KHATA, JJ.
DATE : 1st April 2026 P.C.:-
1) Learned Advocate Mr. Koli submits that, he has received instructions to appear on behalf of the Petitioner and seeks time to file his Vakalatnama.
2) At his request stand over to 17th April, 2026.
(KAMAL KHATA, J.) (A.S. GADKARI, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA Date:
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