Himachal Pradesh High Court
Dr. Munish Gupta And Others vs . Sh. Rakesh Kanwar And on 11 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Dr. Munish Gupta and others vs. Sh. Rakesh Kanwar and .
others COPC No. 307 of 2023 11.10.2023Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, of Additional Advocate Generals with Mr. Gautam Sood and Mr. Rahul Thakur, Deputy Advocate Generals, for the respondents/State. rt Two weeks more time sought to file compliance affidavit.
List on 30th October, 2023.
It is directed that the compliance of the judgment passed by this Court be positively effected on or before the next date, failing which, the respondents shall remain present before this Court on the next date.
( Satyen Vaidya ) Judge 11th October, 2023 (tarun) ::: Downloaded on - 11/10/2023 20:37:59 :::CIS