Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of West Bengal - Subsection Section 102(b) in Police Regulations, Calcutta, 1968 (b)On the date fixed for hearing the Investigating Officer shall be present with all his witnesses in the office of the Public Prosecutor by 10 a.m.