Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 32 in The Assam Excise Act, 1910 32. No right to renewal. - No person to whom a licence has been granted under this Act shall have been any claim to the renewal of such licence, or save as is provided in Section 30, any claim to compensation on the determination thereof.
