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State of Haryana - Section

Section 99 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

99. Net works of foul and waste water drainage to be kept separate [Sections 8(2) and 25(2)(f)].

- The network of foul water drainage and the network of waste water drainage shall be kept separate from each other up to the point till they are connected at a manhole to the outflow drain.