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State of Bihar - Section

Section 140 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

140. Repairs by Public Works Department officers to khasmahal channels.

- Bills drawn by District officers for repairs to khasmahal channels conducted by Public Works Officers should never be paid in cash, but always by transfer to the credit of the Public Works Department, the receipts being shown by the Treasury Officer in the Schedule of unclassified items.