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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(iii) in Bihar Education Code, 1961

(iii)to sanction the purchase of library and prize books and furniture and teaching appliances manufactured in India, up to a limit of Rs. 50 for each article, for all, Government schools other than Government High schools and Training schools subject to the budget provision;