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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)every wire rope of lifting appliances or lifting gear used for building or other construction work is inspected by a responsible person for such use, once atleast in every three months: