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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(c) in Sikkim Co-Operative Societies Act, 1978

(c)where the Government is the member of the society, each person nominated by the Government' on the Committee of the society shall have one vote except when the right to vote is to be exercised for election of office bearers of the society.