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State of Uttar Pradesh - Section

Section 408 in The U.P. Co-operative Societies Rules, 1968

408.

For the determination of the constituencies the Secretary of the society or the Managing Director, as the case may be, shall make available all such informations or facts which are required by the District Assistant Registrar or Divisional Joint Registrar or Divisional Deputy Registrar, Cooperative Societies or the authorised officer.