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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(1)The State Government shall prepare sponsorship programmes, which may include:
(i)individual to individual sponsorship;
(ii)group sponsorship;
(iii)community sponsorship;
(iv)support to families through sponsorship; and
(v)support to Children Homes and Special Homes