Section 175 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
175. Functions of Rules Committee.
- [There shall be a Committee on rules to consider matters of procedure and conduct of business in the House and to recommend any amendments or additions to these rules that may be deemed necessary.] [Substituted vide Orissa Gazette Notification No. 11673-L.A./25.9.1962.]
