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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9B(2) in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

(2)The certificate of registration granted under regulation 8 and its renewal granted under regulation 9, shall be valid for a period of three years from the date of its issue.]