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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(b) in The General Provident Fund (Orissa) Rules, 1938

(b)in the case of a subscriber who was not in Government service oil the 31st March of the preceding year, the emoluments to which he was entitled on the date he joined the Fund.