Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 6 August, 2018

HIGH COURT OF MADHYA PRADESH
Comp 3/2010 & 4/2010
Indore. Dated: 6/8/2018
Parties through their counsel.

List on 9th October 2018.

(P rakash Sh rivastava)
Judge

BDJ
Bhuneshwa'gf Datt

201 8.08.02

.1-259202

-07'00' '