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Union of India - Section

Section 69 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

69. Cargo platforms .-(1) Cargo platforms (except those formed by cargo itself) shall be made of sound material, substantially and firmly constructed, adequately supported and maintained in good repair.

(2)Cargo platforms shall--
(a)be of sufficient size to receive cargo and to ensure the safety of dock workers working on them;
(b)if of a height exceeding 1.5 metres, in addition to the requirements of (a) above, be protected on any side, which is not being used for receiving or delivering cargo, by substantial fencing to a height of one metre; and
(c)be provided with safe means of access, such as ladders or stairs.
(3)Cargo platforms shall not be overloaded.
(4)Portable trestles shall be so placed as to be steady.