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Allahabad High Court

Surendra Nath Upadhyaya vs State Of U.P. Through Secy. Labour ... on 14 January, 2016

Author: Devendra Kumar Arora

Bench: Devendra Kumar Arora





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5674 of 2014
 

 
Petitioner :- Surendra Nath Upadhyaya
 
Respondent :- State Of U.P. Through Secy. Labour Deptt. Lko. & Ors.
 
Counsel for Petitioner :- Vivek Tripathi
 
Counsel for Respondent :- C.S.C.,Balram Yadav
 

 
Hon'ble Dr. Devendra Kumar Arora,J.
 

Counsel for the petitioner is not prepared with the brief.

Adjourned.

List again.

Order Date :- 14.1.2016 MH/-