Allahabad High Court
Surendra Nath Upadhyaya vs State Of U.P. Through Secy. Labour ... on 14 January, 2016
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5674 of 2014 Petitioner :- Surendra Nath Upadhyaya Respondent :- State Of U.P. Through Secy. Labour Deptt. Lko. & Ors. Counsel for Petitioner :- Vivek Tripathi Counsel for Respondent :- C.S.C.,Balram Yadav Hon'ble Dr. Devendra Kumar Arora,J.
Counsel for the petitioner is not prepared with the brief.
Adjourned.
List again.
Order Date :- 14.1.2016 MH/-