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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)Subject to the provisions of sub-rule (1) of rule 18 the Member-Secretary may delegate any of his powers, which are not delegated to him, to any of his subordinate officers in the interest of work.