Section 141(9) in The Orissa Co-operative Societies Rules, 1965
(9)The remainder of the purchase money and the amount required for the general stamp for the certificate under para 2 of the Schedule to the Act shall be paid within 15 days from the date of sale :Provided that the time for the payment of the cost of the stamp may, for good and sufficient reasons, be extended at the discretion of the Principal Officer up to thirty days from the date of sale :Provided further that in calculating amounts to be paid under this clause he may be entitled under Sub-rule (12).