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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)unauthorised absence in continuation of authorised leave or absence so long as the post of absentee is not filled substantively;