Chattisgarh High Court
Nitin Jain vs Smt. Sumitra Thakur And Ors. 47 ... on 12 July, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (C) No.7621 of 2011
Nitin Jain, S/o Sajanraj Jain, Aged about 33 years, R/o Village
Sonarpal, District Bastar (C.G.)
---- Petitioner
Versus
1. Smt. Sumitra Thakur, W/o Shri Surendra Singh Thakur, Aged about 40
years, Panch, Ward No.10, R/o Village Sonarpal, Tahsil Bastar, District
Bastar (C.G.)
2. B.L. Soni, Teacher, Returning Officer, Village Sonarpal, District Bastar
(C.G.)
3. Tukaram Panda, S/o Shishewar Panda, R/o Village Sonarpal, Tahsil
Bastar, District Bastar.
4. Sub Divisional Officer (Revenue), Bastar, District Bastar (C.G.)
---- Respondents
For Petitioner: Mr. Pravin Kumar Tulsyan, Advocate. For Respondents No.1 and 3: Mr. B.P. Sharma, Advocate. For Respondent No.4 / State: Mr. Arun Sao, Deputy Advocate General.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 12/07/2018
1. Learned counsel for the petitioner submits that the petition has become infructuous.
2. The writ petition is dismissed as having become infructuous. No order as to cost(s).
Sd/-
(Sanjay K. Agrawal) Judge Soma