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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(2)Out of the surplus, if any, remaining with the market committee at the close of each market year after meeting all the expenditure incurred for the purposes of this Act during the said year, rupees one thousand shall be credited to the reserve fund of the market committee and out of the excess amount, if any, twenty per cent, shall be paid into the West Bengal State Marketing Board Fund.[ xxx ] [Proviso omitted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1977, section 9.]