Section 2(8) in Gujarat Primary Education Act, 1947
(8)"Director" means [The Director of Education;] [These words were substituted for the words 'the Director of Public Instructions' by Bombay 39 of 1951, section 3, Second Schedule.] [***] [The words 'for the State of Bombay' were omitted by the Bombay Adaptation of Laws (State and Concurrent Subjects) Order, 1956.]
