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[Cites 0, Cited by 1] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(a) in The M.P. Co-Operative Societies Act, 1960

(a)a committee or an officer or member thereof wilfully makes a false report or furnishes false information or dishonestly fails to maintain accounts or dishonestly maintains false accounts; or