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Supreme Court - Daily Orders

Surya Kant Jaipuria vs Auduth Timblo on 25 July, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.37                            COURT NO.8                  SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C) No(s).11666/2022

     (Arising out of impugned final judgment and order dated 03-03-2022
     in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
     at Goa)

     SURYA KANT JAIPURIA & ORS.                                         Petitioner(s)

                                                  VERSUS

     AUDUTH TIMBLO & ORS.                                               Respondent(s)

     (IA No. 83262/2023 - STAY APPLICATION)

     Date : 25-07-2023 This matter was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                            HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)               Mr. Parag Tripathi, Sr. Adv.
                                     M/S. Corporate Legal Partners, AOR
                                     Mr. Ravi Aggarwal, Adv.
                                     Ms. Yashmeet Karu, Adv.
                                     Mr. Vikas Kumar, Adv.
                                     Mr. Manish Paliwal, Adv.
                                     Mr. Ishan Aggarwal, Adv.
                                     Ms. Parul Manral, Adv.
                                     Mr. Sangam Panghal, Adv.
                                     Mr. Pranjal Shrivastava, Adv.
                                     Ms. Megha Yadav, Adv.
                                     Ms. Nitya Sharma, Adv.
                                     Mr. Pratyus Sarangi, Adv.

     For Respondent(s)               Mr. Dhruv Mehta, Sr. Adv.
                                     Mr. Yashraj Singh Deora, AOR
                                     Mr. Gurudatt R. Mallya, Adv.
                                     Mr. Priyesh Mohan Srivastava, Adv.
                                     Mr. Abhishek Singh, Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Signature Not Verified List on 11.09.2023.

Digitally signed by Harshita Uppal Date: 2023.07.27 10:08:20 IST Reason:

(RAVI ARORA) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)