Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 25 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.37 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11666/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
at Goa)
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
(IA No. 83262/2023 - STAY APPLICATION)
Date : 25-07-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Parag Tripathi, Sr. Adv.
M/S. Corporate Legal Partners, AOR
Mr. Ravi Aggarwal, Adv.
Ms. Yashmeet Karu, Adv.
Mr. Vikas Kumar, Adv.
Mr. Manish Paliwal, Adv.
Mr. Ishan Aggarwal, Adv.
Ms. Parul Manral, Adv.
Mr. Sangam Panghal, Adv.
Mr. Pranjal Shrivastava, Adv.
Ms. Megha Yadav, Adv.
Ms. Nitya Sharma, Adv.
Mr. Pratyus Sarangi, Adv.
For Respondent(s) Mr. Dhruv Mehta, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Mr. Gurudatt R. Mallya, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Abhishek Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 11.09.2023.
Digitally signed by Harshita Uppal Date: 2023.07.27 10:08:20 IST Reason:(RAVI ARORA) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)