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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(4)(iii) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(iii)[ to the relevant bye-laws or regulations of the local authority concerned; and] [After renumbering existing clause (iii) as (iv), new clause (iii) inserted by the Amendment Act 1 of 1988 after renumbering existing clause (iii) as (iv).]