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State of Odisha - Section

Section 4 in The Orissa Irrigation Rules, 1961

4. Manner of publication in respect of any work other than a minor irrigation work.

- [Section 5 (3)] - (a) When a projected irrigation work other than a minor irrigation work is proposed to be constructed, the same shall be published in Form 'A' in the Gazette calling for objections or suggestions. Copies of the same in Oriya shall also be published-
(i)on the notice boards of the office of Collector, Sub-divisional Officer, Panchayat Samiti, Grama Panchayat within the limits of which any land likely to be benefited or affected by the proposed work is situated ;
(ii)at a conspicuous place in every village in which any land likely to be benefited or affected by the proposed work, is situated in presence of not less than two witnesses whose signatures or thumb impressions shall be obtained on a copy of the notice to be filed in the Collector's records.
(b)Objections or suggestions, referred to in Sub-rule (a) shall be filed before the Collector.