Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 5 in The M.P. Date of Birth (Entries in the School Register) Rules, 1973

5. Transfer of students.

- In the case of transfer of students from one school or institution to another, the age given in the school leaving or migration certificate or in the other documents of the school shall be entered in the register of the new school or institution.