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[Cites 0, Cited by 15] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2) in The Companies Act, 2013

(2)The Tribunal may on an application made by the company, after considering the financial condition of the company, the amount of deposit or part thereof and the interest payable thereon and such other matters, allow further time as considered reasonable to the company to repay the deposit.