Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Science and Engineering Research Board Rules, 2010

(3)The members to be appointed under clause (f) of sub-section (3) of Section 3 shall possess professional degree in any branch of science or technology or management having minimum of ten years of professional experience in areas relating to industrial research and development or five years of experience in managing international projects or science-based socio-economic programmes from either public, private or non-governmental sector.