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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(1)(a) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(a)Direct recruit.-(i) The seniority of the directly recruited member of the service appointed on probation shall count during his probation from the date of his appointment :