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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(3)(c) in The Goa Judicial Service Rules, 2005

(c)A list of candidates who comply with the requirements specified in column (4) against entry No. 1 (b) in the Table under rule (5) equal to 25% of vacancies to be filled in strictly on the basis of merit, shall be first drawn up from the list referred to in clause (b) of this sub-rule in the order of marks obtained by them.