Calcutta High Court (Appellete Side)
Sai Copper Wire Private Limited & Ors vs West Bengal Financial Corporation on 9 July, 2019
Author: Biswajit Basu
Bench: Biswajit Basu
1 (194) 09.07.2019
(p.j.) IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION CO No. 3552 of 2010 Sai Copper Wire Private Limited & ors.
-versus-
West Bengal Financial Corporation Mr. Amitava Pain, .... for the petitioners Mr. Amiya Kr. Sur, Mr. Md. Hafiz Ali ... for the WBFC.
Let the matter appear in the supplementary list on July 15, 2019 under the heading 'For Order'.
(Biswajit Basu, J.)