Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(3) in West Bengal Municipal Act, 1993 (3)Each ward of a municipal area shall elect a Councilor during the general election [ * * * ] [Omitted by ibid, w e.f. 13.7.1994, for 'in accordance with the revisions of this Act and the rules made thereunder].
