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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Odisha - Subsection

Section 186(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)every scaffold and every component thereof is of adequate construction, made of sound material and free from defects and is safe for the purpose of which it is intended for use;