Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1) in Jharkhand Municipal Act, 2011

(1)The notification intending to constitute a municipality under section 3 shall be published in the official gazette and at least in two leading newspapers one of which shall be in vernacular intelligible to the inhabitants of the local area concerned.