Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 31 in The U.P. Participatory Irrigation Management Act, 2009 31. Reserve fund. - Every water users' association shall maintain a reserve fund in a separate account which shall be utilized in such manner as may be prescribed.
